Supreme Court - Daily Orders
Yogendra Kumar Aggarwal vs Committee, Golden Forest India Limited on 2 September, 2024
ITEM NO.74 REGISTRAR COURT SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Transfer Petition(s)(Civil) No(s). 1127/2024
YOGENDRA KUMAR AGGARWAL Petitioner(s)
VERSUS
COMMITTEE, GOLDEN FOREST INDIA LIMITED & ORS. Respondent(s)
Date : 02-09-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. M. C. Dhingra, AOR
Mr. Gaurav Dhingra, Adv.
Mr. Diwakar Sinha, Adv.
Mr. M.c. Dhingra, Adv.
Mr. Surendra Gautam, Adv.
Mr. Deepak Rana, Adv.
Mr. Shashank Singh, Adv.
Mr Piyush Kant Roy, Adv.
For Respondent(s)
Ms Suruchi Agarwal, Sr.Adv.
Mr. Soumya Dutta, AOR
Mr. Gurmeet Singh, Adv.
Mr. Siddhant Upmanyu, Adv.
Mr Rahul Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent nos. 2 to 6 but none has entered appearance.
Respondent no. 1 has filed counter affidavit. Registry to process the matter for listing before the Hon'ble Court as per rules.
SUJATA SINGH Registrar HJ Digitally signed by Sujata Singh Sujata Singh Date: 2024.09.02 15:54:23 +0530