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State of Andhra Pradesh - Section

Section 20 in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

20. Percentage of Seats to be filled by the Convener and the Management.

- The percentage of seats of the sanctioned intake in the colleges of Physical Education, prescribed to be filled by the Convener, PECET and the Managements of Un-Aided Non-Minority and Minority Colleges of Physical Educations shall be as fixed by the Government from time to time.