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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(6) in Tamil Nadu Municipalities (Regulation of Sinking of Wells and Safety Measures) Rules, 2015

(6)I/We agree to furnish any information which may be required for issue of Certificate of Registration.Place:Date:Signature of the applicant.* Strike out whichever not applicableForm - F(See rule 4(2) of the Tamil Nadu Municipalities (Regulation of Sinking of Wells and safety measures) Rules, 2015)Certificate of RegistrationCertificate No ...............Thiru./Tmt./Selvi/Messer's ................................. Son/Wife/daughter of ................................. residing at ...................... is hereby granted Certificate of Registration for sinking well in ................ConditionsEvery person holding this Certificate of Registration, shall,-