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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Kerala - Subsection

Section 70(i) in The SreeNarayanaGuru Open University Act, 2021

(i)any of the members of any such authority or body are not duly elected, appointed, nominated or co-opted or for any other reason are not available to take office at the time of the constitution of authority or body or to attend any meeting thereof or any person is a member in more than one capacity or there is any other defect in the constitution thereof or there are one or more vacancies in the offices of members thereof; or