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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(3)(i) in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017

(i)If Scheduled Castes or Scheduled Tribes families reside in the Ward, at least one member from such families shall be selected as member of the Committee.