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Chattisgarh High Court

Smt. V. Prabha Rao vs State Of Chhattisgarh 48 Wps/54/2018 ... on 5 February, 2019

                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                        Order Sheet
                                    WPS No. 6889 of 2017
                    Smt. V. Prabha Rao Versus State of Chhattisgarh and ors.
      WPS/54/2018,WPS/163/2018,WPS/407/2018,WPS/3313/2018,WPS/4883/2017,WP
      S/4910/2017,WPS/4936/2018,WPS/5156/2017,WPS/5363/2017,WPS/5384/2017,W
      PS/5398/2017,WPS/5450/2017,WPS/5524/2017,WPS/5543/2017,WPS/5609/2017,
      WPS/5680/2017,WPS/5765/2017,WPS/5810/2017,WPS/5914/2017,WPS/6238/2017
       ,WPS/6895/2017,WPS/6911/2017,WPS/7054/2017,WPS/7056/2017,WPS/7093/
                                2017, WPS 3121/2018



05.02.2019

Let all these matters be listed on 27.02.2019 along with WPS Nos.297, 3248 and 2495 of 2018.

Sd/-

(P. Sam Koshy) JUDGE Inder