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[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(10)(i) in Rajasthan Minor Mineral Concession Rules, 2017

(i)who transports or holds in custody for delivery to or on behalf of any dealer or assessee, any mineral, to give any information likely to be in his possession in respect of such mineral or to permit inspection thereof as the case may be; and