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[Cites 0, Cited by 0] [Section 175(1)] [Section 175] [Entire Act]

NCT Delhi - Subsection

Section 175(1)(d) in The New Delhi Municipal Council Act, 1994

(d)to provide a closed drain in substitution of an open drain or to provide such other appliance or thing either newly or in substitution of any existing appliance or thing or to provide both a close drain and such other appliance or thing in substitution of the existing open drain and other appliance or thing, which is or is likely to be injurious to health;