Allahabad High Court
C/M Public Balika Inter College & ... vs State Of U.P. & Anotehr on 10 May, 2010
Author: Arun Tandon
Bench: Arun Tandon
Court No. - 18 Case :- WRIT - A No. - 24140 of 2010 Petitioner :- C/M Public Balika Inter College & Another Respondent :- State Of U.P. & Anotehr Petitioner Counsel :- S.P. Pandey Respondent Counsel :- C.S.C. Hon'ble Arun Tandon,J.
Connect with Civil Misc. Writ Petition No. 23285 of 2010 (Ratan Singh versus State of U.P. & others) and list on 20th May, 2010.
On the next date, learned Standing Counsel shall produce all relevant records on the basis whereof the institution in question has been declared to be minority institution.
(Arun Tandon, J.) Order Date :- 10.5.2010 Sushil/-