Supreme Court - Daily Orders
Rajesh Sachdeva vs Iit Roorkee (Indian Institute Of ... on 15 February, 2016
Author: R.K. Agrawal
Bench: R.K. Agrawal
ITEM NO.6 COURT NO.12 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)..........of 2016
(CC No.2492/2016)
(Arising out of impugned final judgment and order dated 14/05/2015
in WP No. 142/2007 passed by the High Court of Uttarakhand at
Nainital)
RAJESH SACHDEVA Petitioner(s)
VERSUS
I.I.T. ROORKEE & ORS. Respondent(s)
I.A. 1/2016(with c/delay in refiling SLP and office report)
Date : 15/02/2016 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
[IN CHAMBERS]
For Petitioner(s) Mr. Sanjay Kumar Dubey,Adv.
Ms. Shuchi Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay of 133 days in refiling the Special Leave Petition is condoned.
(RASHMI DHYANI) (SUMAN JAIN)
SR.P.A. COURT MASTER
Signature Not Verified
Digitally signed by
RASHMI DHYANI
Date: 2016.02.16
16:44:15 IST
Reason: