Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of West Bengal - Subsection Section 1(35) in The Calcutta Metro Railway General Rules, 2000 (35)"Circuit Main Earth" means any earth, whether portable or integral with the equipment, which is applied prior to the issue of a "permit-to-work".
