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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(b) in Tamil Nadu Shops and Establishments Act, 1947

(b)such chemists' or druggists' shops as the [State] [Substituted for 'Province' by the Adaptation Order of 1950] Government may, by general or special order, specify;