Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 15 in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

15. Fencing of Orchard.

- The grantee shall be and remain bound to put up a barbed-wire fencing around the block within three months from the date of commencement of the grant and then to construct pucca compound wall around the lands within five years from the said date.