Section 6(1) in The General Provident Fund (U.P.) Rules, 1985
(1)An account shall be opened in the name of each subscriber in which shall be shown-(i)his subscriptions;(ii)such other amount as the Government may decide to be credited from time to time;(iii)interest, as provided by Rule 11, on subscriptions;(iv)bonus, as provided by Rule 12, on subscriptions; and(v)advances and withdrawals from the Fund.
