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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2)(i) in The Rajasthan Colonisation (Mahi Project Government Lands Allotment and Sale) Rules, 1984

(i)by affixing copies thereof at some convenient place on or near about such land and in other conspicuous public places in the locality,