Supreme Court - Daily Orders
Sharmila Raj Thackeray vs Kanchan Sunil Mansingani on 15 July, 2019
Author: Indu Malhotra
Bench: Indu Malhotra
ITEM NO.1 COURT NO.6 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 2074/2014
SHARMILA RAJ THACKERAY Appellant(s)
VERSUS
KANCHAN SUNIL MANSINGANI & ANR. Respondent(s)
OFFICE REPORT FOR DIRECTIONS
Date : 15-07-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
[IN CHAMBERS]
For Appellant(s)
For Respondent(s) Mr. A. Rajarajan, Adv.
Mr. Aniruddha P. Mayee, AOR
Mr. Seshatalpa Sai Bandaru, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service has been effected on the parties.
Post in due course.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2019.07.18 17:24:02 IST Reason: