Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(4) in The Goa Tillari Irrigation Development Corporation Act, 1999

(4)Subject to the superintendence of the Corporation, the Managing Director shall supervise and control all it's officers and employees including any officer of the State Government appointed on deputation to the Corporation.