Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1)(viii) in The Rajasthan Technical University Act, 2006

(viii)two Principals of affiliated Colleges, one from Government Colleges and another from Private Colleges, to be nominated by the State Government;