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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(z) in Andhra Pradesh Logistics University Act, 2017

(z)to open new and additional departments as and when required based on academic and industry requirements;
(za)to supervise the residences of the students of the University and to make arrangements for promoting their health and general welfare;
(zb)to lay down conditions of service of all categories of employees including their code of conduct;
(zc)to regulate and enforce discipline among the students and the employees and take such disciplinary measures in this regard as may be deemed by the University to be necessary;
(zd)to make arrangements for promoting the health and general welfare of the employees;
(ze)to organize suitable distance education programmes;
(zf)to establish, maintain or recognize study Centres for the delivery of the distance education system in the manner laid down by the Ordinances;
(zg)to provide for the preparation of instructional material including films, cassettes, tapes, video cassettes and other software in collaboration with various Open Universities and other institutions dealing with the distance education system;
(zh)to start consulting, advisory and research services in an effort to promote Logistics and supply chain research activities and also help make the University self-sustainable;
(zi)to explore and start internal revenue generation mechanism like starting a Logistics and supply chain Experiment station, provide testing and certification services to meet the business needs of industry,; opening a convention centres etc;
(zj)to share the revenue generated from the internal revenue generation mechanisms with the industry players as determined by the Executive Council;
(zk)to establish incubation centres, skill development centres etc., to promote research activities in the field of Logistics and supply chain;
(zl)to provide such lectures and instructions for and to grant such diplomas to field workers, and other persons, as the University may determine;
(zm)to borrow, with the approval of the Executive Council, on the security of the property of the University, money for the purpose of the University;
(zn)to borrow money from the Government of India, any State Government or any other agency;
(zo)to accept grants or donations from the private industry players for the purpose of the University; and in return offer them Chair professorship or other Eminent position in various councils or naming rights in different establishments of the university Infrastructure, as applicable;
(zp)to do all such other acts and things as may be necessary, incidental or conducive to the attainment of all or any of its objects.