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Union of India - Section

Section 43 in The Defence of India Act, 1962

43. Effect of Act and rules, etc., inconsistent with other enactments.—

The provisions of this Act or any rule made thereunder or any order made under any such rule shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act or in any instrument having effect by virtue of any enactment other than this Act.