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[Cites 0, Cited by 0] [Section 9E] [Entire Act]

State of Kerala - Subsection

Section 9E(11) in Kerala Marine Fishing Regulation Act, 1980

(11)The owner of fishing net production unit shall renew the registration in every five years and an application for renewal of registration shall be made by the owner to the authorised officer in such form containing such particulars accompanied by such fees and within such period as may be prescribed.