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State of Bihar - Section

Section 3 in The Bengal Land-Revenue Sales Act, 1868

3. Time for revenue sales extended.

- [* * * * * The word "thirty" shall be substituted for the word "fifteen" in Section 6 of the said Act 11 of 1859] [The words 'From the date when this Act comes into operation', in Sections 3 and 4 repealed by Act 1 of 1903.] [* * *] [The remainder of Section 3 (which repealed the words 'or more than thirty' in Section 6 of Act 11 of 1859) repealed by Act 1 of 1903.].