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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(xiii) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(xiii)Wheeling charges shall be determined on the basis of same principles as laid down for intra-State transmission charges and in addition would include average loss compensation of the relevant voltage level as approved by OERC for the previous year subject to year-end adjustment.