Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] NCT Delhi - Subsection Section 5(6) in THE DELHI URBAN ART COMMISSION ACT, 1973 (6)Subject to the foregoing provisions, the terms and conditions of service of the Chairman and othermembers shall be such as may be prescribed by rules.
