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State of Andhra Pradesh - Section

Section 27 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005

27. Standard measures to be kept.

- The licensee shall use only standard measures, as may be prescribed by the Commissioner of Prohibition and Excise from time to time. The measures should be got duly stamped by the Weights and Measures Department.