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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(2)(iv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iv)"Education Officer" means an officer of Government of Goa, Daman and Diu and entrusted with the responsibility of inspecting a Secondary or Higher Secondary School;