Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Manipur - Subsection Section 27(2) in The Manipur Highways Act, 1979 (2)The State Government may, at any time by notification in the official gazette, add to or reduce the area of jurisdiction of a Board.
