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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(1)(b) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(b)No institution, shall-
(i)open a new or higher course of study or training (including a postgraduate course of study or training) which would enable a student of such course or training to qualify himself for the award of any recognised Physiotherapy or Occupational Therapy qualification; or
(ii)increase its admission capacity in any course of study or training (including a postgraduate course of study or training);