Delhi High Court - Orders
This Is A Digitally Signed Order. The ... vs Kunwer Sachdev & Anr on 15 September, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~3 & 7 to 90
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 193/2023, IAs 13628-29/2023
+ C.O. (COMM.IPD-TM) 780/2022, IA 20449/2022
+ C.O. (COMM.IPD-TM) 790/2022
+ C.O. (COMM.IPD-TM) 792/2022 & I.A. 20984/2022
+ C.O. (COMM.IPD-TM) 1/2023 & I.A. 158/2023
+ C.O. (COMM.IPD-TM) 2/2023 & I.A. 159/2023
+ C.O. (COMM.IPD-TM) 3/2023 & I.A. 160/2023
+ C.O. (COMM.IPD-TM) 4/2023 & I.A. 161/2023
+ C.O. (COMM.IPD-TM) 5/2023 & I.A. 162/2023
+ C.O. (COMM.IPD-TM) 9/2023 & I.A. 878/2023
+ C.O. (COMM.IPD-TM) 10/2023 & I.A. 879/2023
+ C.O. (COMM.IPD-TM) 11/2023 & I.A. 880/2023
+ C.O. (COMM.IPD-TM) 12/2023 & I.A. 881/2023
+ C.O. (COMM.IPD-TM) 13/2023 & I.A. 882/2023
+ C.O. (COMM.IPD-TM) 14/2023 & I.A. 883/2023
+ C.O. (COMM.IPD-TM) 15/2023 & I.A. 884/2023
+ C.O. (COMM.IPD-TM) 16/2023 & I.A. 885/2023
+ C.O. (COMM.IPD-TM) 17/2023 & I.A. 920/2023
+ C.O. (COMM.IPD-TM) 18/2023 & I.A. 921/2023
+ C.O. (COMM.IPD-TM) 19/2023 & I.A. 922/2023
+ C.O. (COMM.IPD-TM) 20/2023 & I.A. 923/2023
+ C.O. (COMM.IPD-TM) 21/2023 & I.A. 924/2023
+ C.O. (COMM.IPD-TM) 22/2023 & I.A. 925/2023
+ C.O. (COMM.IPD-TM) 23/2023 & I.A. 926/2023
+ C.O. (COMM.IPD-TM) 24/2023 & I.A. 929/2023
+ C.O. (COMM.IPD-TM) 25/2023 & I.A. 930/2023
+ C.O. (COMM.IPD-TM) 26/2023 & I.A. 937/2023
+ C.O. (COMM.IPD-TM) 27/2023 & I.A. 943/2023
+ C.O. (COMM.IPD-TM) 28/2023 & I.A. 950/2023
+ C.O. (COMM.IPD-TM) 30/2023 & I.A. 955/2023
+ C.O. (COMM.IPD-TM) 31/2023 & I.A. 957/2023
+ C.O. (COMM.IPD-TM) 32/2023 & I.A. 958/2023
+ C.O. (COMM.IPD-TM) 33/2023 & I.A. 960/2023
+ C.O. (COMM.IPD-TM) 34/2023 & I.A. 961/2023
+ C.O. (COMM.IPD-TM) 35/2023 & I.A. 962/2023
+ C.O. (COMM.IPD-TM) 36/2023 & I.A. 963/2023
+ C.O. (COMM.IPD-TM) 37/2023 & I.A. 964/2023
+ C.O. (COMM.IPD-TM) 38/2023 & I.A. 965/2023
+ C.O. (COMM.IPD-TM) 39/2023 & I.A. 966/2023
+ C.O. (COMM.IPD-TM) 40/2023 & I.A. 967/2023
+ C.O. (COMM.IPD-TM) 41/2023 & I.A. 968/2023
C.O. (COMM.IPD-TM) 193/2023 and other connected matters Page 1 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2023 at 21:00:45
+ C.O. (COMM.IPD-TM) 42/2023 & I.A. 969/2023
+ C.O. (COMM.IPD-TM) 43/2023 & I.A. 970/2023
+ C.O. (COMM.IPD-TM) 44/2023 & I.A. 971/2023
+ C.O. (COMM.IPD-TM) 45/2023 & I.A. 975/2023
+ C.O. (COMM.IPD-TM) 46/2023 & I.A. 981/2023
+ C.O. (COMM.IPD-TM) 47/2023 & I.A. 982/2023
+ C.O. (COMM.IPD-TM) 48/2023 & I.A. 983/2023
+ C.O. (COMM.IPD-TM) 49/2023 & I.A. 1180/2023
+ C.O. (COMM.IPD-TM) 50/2023 & I.A. 1182/2023
+ C.O. (COMM.IPD-TM) 51/2023 & I.A. 1184/2023
+ C.O. (COMM.IPD-TM) 52/2023 & I.A. 1186/2023
+ C.O. (COMM.IPD-TM) 53/2023 & I.A. 1188/2023
+ C.O. (COMM.IPD-TM) 54/2023 & I.A. 1190/2023
+ C.O. (COMM.IPD-TM) 55/2023 & I.A. 1195/2023
+ C.O. (COMM.IPD-TM) 56/2023 & I.A. 1196/2023
+ C.O. (COMM.IPD-TM) 57/2023 & I.A. 1197/2023
+ C.O. (COMM.IPD-TM) 58/2023 & I.A. 1198/2023
+ C.O. (COMM.IPD-TM) 59/2023 & I.A. 1199/2023
+ C.O. (COMM.IPD-TM) 60/2023 & I.A. 1200/2023
+ C.O. (COMM.IPD-TM) 61/2023 & I.A. 1201/2023
+ C.O. (COMM.IPD-TM) 62/2023 & I.A. 1266/2023
+ C.O. (COMM.IPD-TM) 63/2023 & I.A. 1267/2023
+ C.O. (COMM.IPD-TM) 64/2023 & I.A. 1284/2023
+ C.O. (COMM.IPD-TM) 65/2023 & I.A. 1285/2023
+ C.O. (COMM.IPD-TM) 66/2023 & I.A. 1286/2023
+ C.O. (COMM.IPD-TM) 67/2023 & I.A. 1287/2023
+ C.O. (COMM.IPD-TM) 68/2023 & I.A. 1354/2023
+ C.O. (COMM.IPD-TM) 69/2023 & I.A. 1398/2023
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+ C.O. (COMM.IPD-TM) 72/2023 & I.A. 1440/2023
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+ C.O. (COMM.IPD-TM) 112/2023 & I.A. 5008/2023
+ C.O. (COMM.IPD-TM) 135/2023 & I.A. 6319/2023
+ C.O. (COMM.IPD-TM) 136/2023 & I.A. 6320/2023
+ C.O. (COMM.IPD-TM) 137/2023 & I.A. 6321/2023
+ C.O. (COMM.IPD-TM) 138/2023 & I.A. 6350/2023
+ C.O. (COMM.IPD-TM) 139/2023 & I.A. 6392/2023
+ C.O. (COMM.IPD-TM) 153/2023
C.O. (COMM.IPD-TM) 193/2023 and other connected matters Page 2 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/09/2023 at 21:00:45
SUKAM POWER SYSTEMS LIMITED ..... Petitioner
Through: Mr. Pravin Anand and Ms.
Nimrat Singh, Advs.
versus
KUNWER SACHDEV & ANR. ..... Respondents
Through: Mr. Sumit Wadhwa and Mr.
Nikhil Sharma, Advs. for R-1
Mr. Harish Vaidyanathan Shankar, CGSC
with Mr. Srish Kumar Mishra, Mr.
Alexander Paikaday, Mr. Sagar Mehlawat,
Mr. Sriram and Mr. Krishnan V, Advs. for
R-2
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 15.09.2023
(Through Video-Conferencing)
1. Pleadings are complete in all petitions except
C.O.(COMM.IPD-TM) 193/2023, in which the petitioner is yet to file a rejoinder. Mr. Pravin Anand, learned Counsel for the petitioner submits that rejoinder would be filed within a period of two weeks from today.
2. List all these petitions for hearing and disposal on 24 November 2023 at the end of the board.
3. Each side shall be restricted to 40 minutes of arguments and 15 minutes for rejoinder.
4. Witten submissions not exceeding five pages accompanied by duly indexed compilations of any judicial authorities on which they may seek to place reliance be placed on record, after exchanging C.O. (COMM.IPD-TM) 193/2023 and other connected matters Page 3 of 4 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 21:00:46 copies with each other at least 48 hours in advance of the next date of hearing.
C.HARI SHANKAR, J SEPTEMBER 15, 2023 rb C.O. (COMM.IPD-TM) 193/2023 and other connected matters Page 4 of 4 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 21:00:46