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Delhi High Court - Orders

State (Gnct 0F Delhi) vs Netrapal Singh & Ors on 27 April, 2023

Author: Amit Sharma

Bench: Amit Sharma

                          $~18
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CRL.A. 217/2017 & CRL.M.A. 1346/2016 Delay
                               STATE (GNCT 0F DELHI)                           ..... Appellant
                                                  Through:    Ms. Manjeet Arya, APP for the State
                                                              with SI Khushboo Yadav, NR-1,
                                                              Crime Branch.
                                            versus
                               NETRAPAL SINGH & ORS                            ..... Respondents
                                                  Through:    Mr. Arshdeep Singh Khurana, Mr.
                                                              Hitesh Rai, Mr. Harsh Srivastava,
                                                              Advocates for 1, 3 & 4.
                                                              Mr. Hirein Sharma & Mr. Tushar
                                                              Ahuja, Advocates for R-5 to 9.
                               CORAM:
                               HON'BLE MR. JUSTICE AMIT SHARMA
                                                   ORDER

% 27.04.2023

1. List for further arguments on 25.05.2023.

AMIT SHARMA, J APRIL 27, 2023/bsr Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:29.04.2023 13:23:32