Delhi High Court - Orders
State (Gnct 0F Delhi) vs Netrapal Singh & Ors on 27 April, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 217/2017 & CRL.M.A. 1346/2016 Delay
STATE (GNCT 0F DELHI) ..... Appellant
Through: Ms. Manjeet Arya, APP for the State
with SI Khushboo Yadav, NR-1,
Crime Branch.
versus
NETRAPAL SINGH & ORS ..... Respondents
Through: Mr. Arshdeep Singh Khurana, Mr.
Hitesh Rai, Mr. Harsh Srivastava,
Advocates for 1, 3 & 4.
Mr. Hirein Sharma & Mr. Tushar
Ahuja, Advocates for R-5 to 9.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 27.04.2023
1. List for further arguments on 25.05.2023.
AMIT SHARMA, J APRIL 27, 2023/bsr Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:29.04.2023 13:23:32