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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(4)(j) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(j)that the institution has deposited with the Council a Security Fund of Rs. 1,00,000/- for the first and 50,000/- for each of the sub-sequent faculties: