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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Uttar Pradesh - Subsection

Section 57(1)(C) in Uttar Pradesh Value Added Tax Act, 2008

(C)such Members from amongst Advocates shall be appointed for a term of three years from the date of appointment or till he attains the age of 60 years which ever is earlier.