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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 3(4)(c) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(c)"Category III Alternative Investment Fund" which employs diverse or complex trading strategies and may employ leverage including through investment in listed or unlisted derivatives.