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State of Madhya Pradesh - Section

Section 50 in The M.P. Boiler Operation Engineers' Rules, 1968

50. Submission of proceedings before the Board.

- The Secretary to the Board of Examiners shall place the proceedings sent to him under sub-rule (4) of Rule 48 before the Board of Examiners. The Board at its discretion may allow the certificate to stand or suspend it for such period as it thinks fit or may cancel the certificate permanently. The decision of the Board shall be final.