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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of West Bengal - Subsection

Section 92(8) in West Bengal Co-operative Societies Rules, 2011

(8)If the land possessed by persons who are not members of the society comprising of not less than forty per centof the land included in protected area, such society may levy embankment protection rate fixed by it upon any person who is not a member of the society possessing within such protected area land which is benefited by the project or scheme.