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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(qqq) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(qqq)"Share" means percentage share of a beneficiary in an ISGS either notified by Government of India or agreed through contracts and implemented through long term access;