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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Bombay Presidency - Subsection

Section 66(7) in The Bombay Provincial Municipal Corporations Act, 1949

(7)the construction and maintenance in public streets, or places of drinking fountains for human beings and water-troughs for animals;[(8) urban Forestry, protection of the environment and promotion of ecological aspects.