Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 339] [Entire Act] State of Goa - Subsection Section 339(1) in Goa Prisons Rules, 2006 (1)Facility of supply of necessary writing material and assistance of a friend or counsel shall be given to a prisoner for preparing a petition under rule 337.
