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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(3)(v) in The Orissa Agricultural Produce Markets Rules, 1958

(v)Pay, pension, leave allowance, gratuities, compensations for injuries resulting from accidents compassionate allowances, contribution towards leave allowances, pension or provident fund of the officers and servants employed by the Board as may be decided by the Board from time to time;