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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3) in The Paradip Port Trust (Distraint or Arrest and Sale of Vessels) Regulations, 1988

(3)The said demand shall be served upon the Master and in the event of non-availability of Master, the affixing of the demand notice on the mast of the vessel shall be deemed as service of the demand upon the Master.