Madras High Court
Dr.P.A.Padmanabham vs Dr.S.Mohan on 11 December, 2023
Author: V.Bhavani Subbaroyan
Bench: V.Bhavani Subbaroyan
1
Cont P No.2741 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 11.12.2023
CORAM:
THE HONOURABLE MR. JUSTICE V.BHAVANI SUBBAROYAN
Cont.P.No.2741 of 2023
Dr.P.A.Padmanabham ..Petitioner/Petitioner
Vs.
Dr.S.Mohan .... Respondent /Respondent -1
Contempt Petition filed under section 11 of the Contempt
of Courts Act, to punish the respondent for committing contempt
of Court and gross disobedience of the order passed by this Court
in WP No.9809 of 2023 dated 30.03.2023.
For Petitioner : Dr.P.A.Padmanabham (P-in-P)
For Respondent : Mr.R.Syed Mustafa
Special Government Pleader
(Puducherry)
ORDER
This Contempt petition has been filed to punish the respondent for his wilful disobedience of the order passed by this Court in WP No.9809 of 2023 dated 30.03.2023.
https://www.mhc.tn.gov.in/judis 2 Cont P No.2741 of 2023
2. It is represented that the order which is the subject matter of this contempt petition has been complied with through Office order No.PTU/Estt.(T)/E1/Per-Retired/2023 dated 06.12.2023.
3. Recording the same, this contempt petition is closed.
11.12.2023
Internet : Yes/No
Index : Yes/No
rka
https://www.mhc.tn.gov.in/judis 3 Cont P No.2741 of 2023 V.BHAVANI SUBBAROYAN.,J rka Cont.P.No.2741 of 2023 11.12.2023 https://www.mhc.tn.gov.in/judis