- The Director may, with the previous sanction of the State Government, make regulations not inconsistent with this Act or the rules for the following matters :(1)provision of skilled technical management of breeding at a Goshala and supervision thereof;(2)segregation of breeding at a Goshala from other activities thereof and transfer of such work from urban to rural areas;(3)transport of bulls from a Goshala to any other place for purposes of breeding;(4)maintenance and management of records relating to breeding at a Goshala;(5)setting apart of cattle both male and female for breeding purposes; and(6)medical treatment and inspection of cattle at a Goshala.
