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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(2) in Bharatiya Nagarik Suraksha Sanhita, 2023

(2)The provisions of section 44 shall apply to arrests under sub-section (1) although the person making any such arrest is not acting under a warrant and is not a police officer having authority to arrest.[Similar to Section 60 from Old CrPC-Also Refer]