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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(2)(viii) in The West Bengal Comprehensive Area Development Act, 1974

(viii)the district level officers of fishery, industries centre, animal husbandry, khadi, sericulture, West Bengal State Electricity Board and Irrigation and Waterways Department and such other district level officers as the Corporation may deem fit to appoint;