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[Cites 0, Cited by 0] [Section 212(1)] [Section 212] [Entire Act]

State of Odisha - Subsection

Section 212(1)(c) in The Orissa Tenancy Act, 1913

(c)a certificate for arrears of rent signed under the Bihar and Orissa Public Demands Recovery Act, 1914 (B. & O. Act IV of 1914),