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[Cites 0, Cited by 5] [Entire Act]

State of West Bengal - Section

Section 4 in The Calcutta Thika Tenancy (Acquisition And Regulation) Act, 1981

4. Act to override other laws. -

The provisions of this Act shall have effect notwithstanding anything inconsistent therewith in any other law for the time being in force or in any custom, usage or agreement or in any decree or order of a Court, Tribunal or other authority.