Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 453] [Entire Act] Union of India - Subsection Section 453(d) in The Merchant Shipping Act, 1958 (d)every person authorised under this Act to make any investigation or inquiry under Part X and all persons whom he calls to his aid;
