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[Cites 0, Cited by 0] [Section 65(5)] [Section 65] [Entire Act]

State of Telangana - Subsection

Section 65(5)(a) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(a)in relation to Dharmadayam, the total of the amount charged or collected as Dharmadayam during the year of account;