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Calcutta High Court

Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 14 August, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OCD-1

                                                                 ORDER SHEET



                                IA No.GA 5 of 2022
                                        IN
                               CS-COM 299 of 2024
                             (Old No.CS 170 of 2021)
                        IN THE HIGH COURT AT CALCUTTA
                             COMMERCIAL DIVISION


                VHYOM MINES AND MINERALS PRIVATE LIMITED
                                  VS.
                     ALOKE STEELS PRIVATE LIMITED



BEFORE:

The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 14th August, 2025.

Ms. Amrita Pandey, Ms. Bipasha Jaiswal, Advocates for the plaintiff.

Mr. Shaunak Mitra, Mr. Saunak Sengupta,Mr. Dripto Mazumdar, Advocates (VC) for the defendant The Court : Adjournment is sought for by the plaintiff even at the second call.

It is for the plaintiff to clarify certain points and, as such, the matter has to be adjourned.

Let this matter appear in the list on 12th September, 2025.

(ARINDAM MUKHERJEE, J.) Sb/ 2