Calcutta High Court
Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 14 August, 2025
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OCD-1
ORDER SHEET
IA No.GA 5 of 2022
IN
CS-COM 299 of 2024
(Old No.CS 170 of 2021)
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
VHYOM MINES AND MINERALS PRIVATE LIMITED
VS.
ALOKE STEELS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 14th August, 2025.
Ms. Amrita Pandey, Ms. Bipasha Jaiswal, Advocates for the plaintiff.
Mr. Shaunak Mitra, Mr. Saunak Sengupta,Mr. Dripto Mazumdar, Advocates (VC) for the defendant The Court : Adjournment is sought for by the plaintiff even at the second call.
It is for the plaintiff to clarify certain points and, as such, the matter has to be adjourned.
Let this matter appear in the list on 12th September, 2025.
(ARINDAM MUKHERJEE, J.) Sb/ 2