Section 1 in The Rajasthan Subordinate Courts Case Flow Management Rules, 2006
1. Short Title, Extent and Commencement.
- (i) These Rules shall be called "Rajasthan Subordinate Courts Case Flow Management Rules, 2006."(ii)These rules are divided in three parts: -Part-A : Case flow Management Rules for Trial Court and first appellate subordinate courts.Part-B : In the matter of first appeal to subordinate courts.Part-C : Criminal trials and criminal appeals to subordinate courts.(iii)These Rules shall come into force from the the date of publication in the Official Gazette.Rules Relating to Part-A
